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Bombay High Court

Skipper Limited vs Zeeco India Private Limited on 28 March, 2024

                                                                                11-ARBAP-9-2024.DOC




                                                                                                   Wadhwa



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                ARBITRATION APPLICATION NO. 9 OF 2024


                      Skipper Ltd                                                        ...Applicant
                            Versus
                      Zeeco India Pvt Ltd                                             ...Respondent


                      Ms Neha Mehta, with Akshay Dhayalkar & Umair Merchant, i/b
                           Neha Mehta & Co, for the Applicant.
                      Ms Ruchika Sidhwani, i/b Dua Associates, for the Respondent.


                                                    CORAM     Kamal Khata, J.

DATED: 28th March 2024 PC:-

1. At the joint request of both Advocates, list the matter after three weeks before the regular Court.

(Kamal Khata, J) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA Page 1 of 1 WADHWA Date:

2024.03.30 14:52:05 +0530 28th March 2024 ::: Uploaded on - 30/03/2024 ::: Downloaded on - 22/04/2024 13:25:39 :::