Bombay High Court
Skipper Limited vs Zeeco India Private Limited on 28 March, 2024
11-ARBAP-9-2024.DOC
Wadhwa
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 9 OF 2024
Skipper Ltd ...Applicant
Versus
Zeeco India Pvt Ltd ...Respondent
Ms Neha Mehta, with Akshay Dhayalkar & Umair Merchant, i/b
Neha Mehta & Co, for the Applicant.
Ms Ruchika Sidhwani, i/b Dua Associates, for the Respondent.
CORAM Kamal Khata, J.
DATED: 28th March 2024 PC:-
1. At the joint request of both Advocates, list the matter after three weeks before the regular Court.
(Kamal Khata, J) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA Page 1 of 1 WADHWA Date:
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