Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] Union of India - Subsection Section 83(1)(f) in The Oil Mines Regulations, 2017 (f)the pressure safety valves or other devices of sufficient capacity and sensitivity is installed to ensure the normal operating pressure in the pipeline network;