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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(a) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(a)define the various sectors into which such area may for the purposes of development, preservation of ecology, promotion of tourism and indicate the land, water source, hillock and other areas in each sector proposed to be used and the stages by which any development shall be carried out;