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State of Madhya Pradesh - Section

Section 41 in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

41. Protection of action under Act.

- No suit or other legal proceeding shall lie against the Nigam or any other person authorised by the Nigam to discharge any functions under this Act for any loss or damage caused or likely to be caused by anything which is in good faith done or intended to be done in pursuance of this Act.