Allahabad High Court
Sharda Shaikshanik Evam Samajik Sewa ... vs State Of U.P. And Others on 17 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 33631 of 2012 Petitioner :- Sharda Shaikshanik Evam Samajik Sewa Sansthan And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Kumar Srivastava,Swarn Kumar Srivastava Respondent Counsel :- C.S.C.,Nilamber Tripathi Hon'ble Vineet Saran,J.
Hon'ble Mushaffey Ahmad,J.
Sri Nilamber Tripathi, learned counsel for the respondent State prays for and is granted time to seek instrucitons.
On his request, put up as a fresh case on 23.7.2012.
Order Date :- 17.7.2012 n.u.
( Mushaffey Ahmad, J) (Vineet Saran,J)