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Allahabad High Court

Sharda Shaikshanik Evam Samajik Sewa ... vs State Of U.P. And Others on 17 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33631 of 2012
 

 
Petitioner :- Sharda Shaikshanik Evam Samajik Sewa Sansthan And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Srivastava,Swarn Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Nilamber Tripathi
 

 
Hon'ble Vineet Saran,J.
 

Hon'ble Mushaffey Ahmad,J.

Sri Nilamber Tripathi, learned counsel for the respondent State prays for and is granted  time to seek instrucitons.

On his request, put up as  a fresh case on 23.7.2012.

Order Date :- 17.7.2012 n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)