Tripura High Court
Shri Uttam Bhattacharjee ... vs The State Of Tripura on 11 December, 2020
Author: S.G Chattopadhyay
Bench: S.G Chattopadhyay
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
BA No.127 of 2020
Shri Uttam Bhattacharjee ..................Accused(s).
Versus
The State of Tripura ..............Respondent(s).
B_E_F_O_R_E
HON'BLE MR. JUSTICE S.G CHATTOPADHYAY
For the Applicant(s) : Mr. B.Deb, Adv.
For the Respondent(s) : Mr. R.Datta, PP.
ORDER
11.12.2020 Heard the arguments advanced by Mr.B.Deb, learned counsel appearing for the applicant.
Heard Mr.Ratan Datta, learned Public Prosecutor appearing for the State respondent.
Order on bail application will be passed on 17.12.2020.
List the matter on 17.12.2020.
JUDGE Saikat Sarma