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Tripura High Court

Shri Uttam Bhattacharjee ... vs The State Of Tripura on 11 December, 2020

Author: S.G Chattopadhyay

Bench: S.G Chattopadhyay

                                           Page 1 of 1


                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                      BA No.127 of 2020

               Shri Uttam Bhattacharjee                  ..................Accused(s).

                                           Versus

               The State of Tripura                      ..............Respondent(s).

                                        B_E_F_O_R_E

                    HON'BLE MR. JUSTICE S.G CHATTOPADHYAY

               For the Applicant(s)          : Mr. B.Deb, Adv.
               For the Respondent(s)         : Mr. R.Datta, PP.


                                          ORDER

11.12.2020 Heard the arguments advanced by Mr.B.Deb, learned counsel appearing for the applicant.

Heard Mr.Ratan Datta, learned Public Prosecutor appearing for the State respondent.

Order on bail application will be passed on 17.12.2020.

List the matter on 17.12.2020.

JUDGE Saikat Sarma