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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Kerala - Subsection

Section 68(ii) in Kerala Water Supply and Sewerage Act, 1986

(ii)in section 8, in the Explanations, the words "the Public Health Engineering Department shall be the Engineering Departments of the Government in respect of water supply and sewerage schemes and" shall be omitted.