Karnataka High Court
Akshay Kumar H P vs The State Of Karnataka on 10 September, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 10TH DAY OF SEPTEMBER 2012
BEFORE
THE HON'BLE MR. JUSTICE RAM MOHAN REDDY
WRIT PETITION Nos.29677-717 OF 2012 (EDN-AD)
BETWEEN
1. AKSHAY KUMAR H P
AGED ABOUT 20 YEARS,
S/O H N PAPANNA,
R/A DOOR NO. 635, 4TH STAGE,
IST PHASE, 3RD MAIN ROAD,
VIJAYANAGARA,MYSORE-570017,
REG. NO. 456CE09002
2. PRAVEEN M M
AGED ABOUT 22 YEARS,
S/O MANOHARAN M.R.
R/A DOOR NO. 1272,
C/O VINCENT MENEZES,
ROSHAN NILAYA, 3RD STAGE,
KESARE, NAIDU NAGAR,
MYSORE-570017, REG. NO. 456CE10034
3. RAGHUNATH P PANDHARI
AGED ABOUT 25 YEARS,
S/O PHANDARY P.M.,
R/AT V.V.NAGAR, 8TH CROSS,
MADDUR, MANDYA DIST-571428,
REG. NO. 456CE09040
4. NIKHIL CHANDRAN
AGED ABOUT 20 YEARS,
S/O CHANDRAIAH,
R/AT DOOR NO. 474,
SIRAMMA NILAYA, 8TH CROSS,
2
MAHADESHWARA LAYOUT,
MYSORE. REG. NO. 456CE09035
5. SUMANTH K G
AGED ABOUT 22 YEARS,
S/O GANESH K.K.,
R/AT DOOR NO. 409,
13TH CROSS, G-BLOCK,
RAMKRISHNA NAGAR,
MYSORE-570023 REG. NO. 456EC10051
6. PATITLAL MISRA
AGED ABOUT 19 YEARS,
S/O SIVASANKAR MISRA,
R/A ROOM NO. 109,
IMPACT POLYTECHNIC HOSTEL,
SAHAKAR NAGAR, BANGALORE-92,
MYSORE-570023, REG. NO. 330CS11032
7. S. KUSHAL ANAND S/O ANANDA C
R/AT DOOR NO. 116, TRIVENI NAGAR,
T.NARSIPURA, MYSORE DIST.
REG. NO. 456CE10021
8. SMIDESH K P
AGED ABOUT 20 YEARS,
S/O DINESHAN K P,
R/AT TEACHERS COLONY,
BELLARY ROAD, HOSPET,
BELLARY DIST. REG. NO. 508ME08036
9. R K PRAVEEN KUMAR
AGED ABOUT 21 YEARS,
S/O S K RAMANAGOWDA,
R/AT MMTC QUARTERS,
TORANAGALLU RAILWAY STATION,
SANDUR TALUK, BELLARY DIST.
REG. NO. 508ME09032
10. ANDREWES M
AGED ABOUT 19 YEARS,
S/O MALLIKARJUNA,
3
R/AT PATEL NAGAR, 3RD WARD,
3RD CROSS, OPP. GOPINATH SCHOOL,
HOSPET, BELLARY DIST.
REG. NO. 508MC09002
11. SHARATH KUMAR
AGED ABOUT 20 YEARS,
S/O SUBRAMANYA,
R/AT NEAR MBT PETROL BUNK,
BELLARY ROAD, 24TH WARD,
CHANDANA GRAPHICS COMPOUND,
HOSPET, BELLARY DIST.
REG. NO. 508ME09047
12. SRI KRISHNA B S
AGED ABOUT 18 YEARS,
S/O SETTYNAIK B,
R/AT AMBADYAR HOUSE,
MARUTHI ROAD, RAMNAGARA,
HAGARIBOMMANAHALLI TAUK,
BELLARY DIST. REG. NO. 486EE10012
13. VENKATESH PRASAD
AGED ABOUT 19 YEARS,
S/O SUENDRA BABU G.,
R/AT SRI. VENKATESHWARA NILAYA,
PLOT NO. 2, GHANDHI COLONY,
NEAR BALDOTA COLONY,
HOSPET, BELLARY DIST.
REG. NO.508ME10057
14. J SHARBANNA
AGED ABOUT 21 YEARS,
S/O J HEMANNA,
R/AT OPP TO MANJUSHREE TEXTILES,
COWLPET, HOSPET, BELLARY DIST.
REG. NO.316AT10039
15. JALALUDDHIN
AGED ABOUT 20 YEARS,
S/O DADA KALANDAR,
R/A NEAR MBT PETROL BUNK,
4
BELLARY ROAD, 24TH WARD,
CHANDANA GRAPHICS COMPOUND,
HOSPET, BELLARY DIST. REG. NO. 508ME09016
16. LOKESH K C
AGED ABOUT 18 YEARS,
S/O CHANNAVEERAIAH,
R/A M.D. BETTA POST,
KANANAKURKIE DIST.
PAVAGADA TALUK,
REG. NO. 456CE10022
17. SIDDARAJU K N
AGED ABOUT 20 YEARS,
S/O NINGARAJAIAH,
R/A KARYA, NANJANGUD TALUK,
MYSORE DIST. REG. NO. 130EC10052
18. SUMITHRA C
AGED ABOUT 20 YEARS,
D/O CHELUVAIAH,
R/A HELUENDAVADI,
ANANDUR POST, HAVALA HOBLI,
MYSORE TALUK
REG. NO. 208EC08054
19. PRASHANTH D H
AGED ABOUT 22 YEARS,
S/O HANUMANTHAPPA D N
R/A LAKSHMI VENKATESHWARA NILAYA,
NMC, 3RD CROSS, RIGHT SIDE,
NRUPATHUNGA NAGARA, HOSMANE,
BHADRAVATHI TALUK,
SHIVAMOGGA DIST. REG. NO. 112EE07035
20. SHARATH KUMAR K
AGED ABOUT 21 YEARS,
S/O KRISHNAPPA N,
R/A ARLIHALLI OST, DEVANGA STREET,
BHADRAVATHI TALUK,
SHIVAMOGGA DIST. REG. NO. 128EE10051
5
21. SWAMY D H
AGED ABOUT 23 YEARS,
S/O HANUMANTHAPPA D N
R/AT LAKSHMI VENKATESHWARA NILAYA,
NMC, 3RD CROSS RIGHT SIDE, NRUPATHUNGA
NAGARA, HOSMANE, BHADRAVATHI TALUK,
SHIVAMOGGA DIST. REG. NO. 177ME10053
22. DEEKSHITH H P
AGED ABOUT 20 YEARS,
S/O PUTTARAJU H B.,
R/AT DOOR NO. MIG 7/C,
KUVEMPUNAGAR, 2ND STAGE,
HASSAN REG. NO. 524CE09008
23. SIDDESH B P
AGED ABOUT 23 YEARS,
S/O B. PALAKSHAPPA,
R/AT DOOR NO. 29/D,
UPPERHUTTA, GOLDEN JUBILEE
QUARTERS, HUTTA COLONY,
BHADRAVATHY, REG. NO. 177ME10049
24. JYOHTI
AGED 20 YEARS,
D/O ASHWATHANARAYANA,
R/AT IRAGAMPALLI VILLAGE AND POST,
CHINTAMANI TALUK,
CHIKKABALLAPUR DIST-563125,
REG. NO. 412CE10005
25. C N NAYANA
AGED 19 YEARS, D/O M N NARSIMHAIAH, R/A
CHENNAHALLI VILLAGE, DEVANAHALLI TALUK,
BETEKOTE POST, BANGALORE RURAL DIST. REG. NO.
498CE10017
26. ASHIK M S
AGED 21 YEARS,
D/O M SOMANNA,
R/AT DOOR NO. 17, 19TH BLOCK,
SBM COLONY, SRIRAMPURA,
6
2ND STAGE, MYSORE
REG. NO. 456CE09008
27. SOMEN DAS
AGED 21 YEARS,
S/O BHOLANATH DAS,
R/A DOOR NO. 21, 2ND MAIN ROAD,
2ND CROSS, MSR NAGAR,
MATHIKERE, BANGALORE-54,
REG. NO. 476ME10043
28. SHIVAM KUMAR
AGED 19 YEARS, S/O SANJAY SINGH,
R/A DOOR NO. 21, 2ND MAIN ROAD,
2ND CROSS, MSR NAGAR, MATHIKERE,
BANGALORE-54, REG. NO. 476ME10042
29. SUBODH KUMAR
AGED 20 YEARS,
S/O JANARDHAN PRASAD YADAV,
R/A DOOR NO. 7, PAR RESIDENCY,
MATHIKERE, OPP GOVT SCHOOL,
BANGALORE-54, REG. NO. 476EE10037
30. GAURAV KUMAR
AGED 21 YEARS,
S/O SANJAY KUMAR,
R/A DOOR NO. 7, PAR RESIDENCY,
MATHIKERE, OPP GOVT SCHOOL,
BANGALORE-54, REG. NO. 476IS10007
31. PRASHANT TYAGI
AGED 21 YEARS,
S/O MUKESH TYAGI,
R/A DOOR NO. 21, 2ND MAIN ROAD,
2ND CROSS, MSR NAGAR,
MATHIKERE, BANGALORE-54,
REG. NO. 476EE10026
32. RAJU KUMAR
AGED 22 YEARS,
S/O SRI RAMJEE SHA,
7
R/A DOOR NO. 211, 3RD MAIN,
6TH CROSS, PAR RESIDENCY,
MATHIKERE, OPP GOVT SCHOOL,
BANGALORE-54, REG. NO. 476EC10044
33. DIGVIJAY SINGH BHANDARI
AGED 21 YEARS,
S/O AMARJEET SINGH BHANDARI,
R/A DOOR NO. 21, 2ND MAIN,
2ND CROSS, MSR NAGAR,
MATHIKERE, OPP GOVT SCHOOL,
BANGALORE-54, REG. NO. 476ME10009
34. AJAY KUMAR
AGED 20 YEARS,
S/O ANTU PRASAD SHARMA,
R/A DOOR NO. 211, 3ND MAIN,
6TH CROSS, PAR RESIDENCY,
MATHIKERE, OPP GOVT SCHOOL,
BANGALORE-54, REG. NO. 476EC09007
35. MOHAMMAD IRFANULLAH
AGED 20 YEARS, S/O AFTAB ALAM,
R/A 6TH MAIN, 8TH CROSS,
PAR RESIDENCY, MATHIKERE,
PIPE LINE ROAD, BANGALORE-54,
REG. NO. 476EE10017
36. DILSHAD KHAN
AGED 18 YEARS,
S/O NASHIM KHAN,
R/A 6TH MAIN, 8TH CROSS,
PAR RESIDENCY, MATHIKERE,
PIPE LINE ROAD, BANGALORE-54,
REG. NO. 476EC11202
37. VISHAL
AGED 19 YEARS,
S/O VIKRAM SINGH,
R/A STS BSF IAF, YELAHANKA,
BANGALORE-63, REG. NO. 476EC10061
8
38. NARASIMHA MURTHY M
AGED 22 YEARS,
S/O MANJAPPA,
R/AT VISWESHWARAIAH NAGAR,
SIRIYUR POST, BHADRAVATHI TALUK,
SHIMOGA DIST. REG. NO. 346EC11302
39. ABHISHEK R
AGED 19 YEARS, S/O RAMESH,
R/AT DOOR NO. DWC-274/A,
HUTTA COLONY, BHADRAVATHI TALUK,
SHIMOGA DIST. REG. NO. 356ME09003
40. NITHIN B M
AGED 21 YEARS, S/O MANJUNATH G,
R/AT DOOR NO. 1693/1,
NMC, 5TH CROSS, LEFT SIDE, HOSAMANE,
BHADRAVATHI TALUK,
SHIMOGA DIST. REG. NO. 346EC11303
41. SUJITH S
AGED 19 YEARS,
S/O B. SURESH, R/AT DOOR NO. 8,
NEAR JANATHA HIGH SCHOOL,
HALLIKERE, BARANDUR POST,
BHADRAVATHI TALUK, SHIMOGA DIST.
REG. NO. 356ME09055.
... PETITIONERS
(By Sri. DILRAJ ROHIT SEQUEIRA, ADVOCATE )
AND
1. THE STATE OF KARNATAKA
BY SECRETARY, EDUCATION DEPARTMENT,
VIDHANA SOUDHA, BANGALORE
2. THE DIRECTOR
BOARD OF TECHNICAL EDUCATION,
BANGALORE
3. THE PRINCIPAL
9
VIDYA VIKAS POLYTECHNIC,
ALANAHALLI, BANNUR ROAD,
LALITHADRIPURA POST, MYSORE-570010
4. THE PRINCIPAL
IMPACT POLYTECHNIC,
HEBBAL POST, KODIGEHALLI,
BANGALORE-92
5. THE PRINCIPAL
TMAE. SMV POLYTECHNIC,
HOSPET, BELLARY DIST.
6. THE PRINCIPAL
TMAE. SOCIETY POLYTECHNIC,
HOSPET, BELLARY DIST.
7. THE PRINCIPAL
SRI RENUKA INTEGRATED
POLYTECHNIC, KUDLIGI ROAD,
HAGARIBOMMANAHALLI, BELLARY DIST.
8. THE PRINCIPAL
JSS POLYTECHNIC FOR WOMEN,
MYSORE
9. THE PRINCIPAL
GOVERNMENT POLYTECHNIC,
CHAMRAJ NAGAR,
MYSORE DISTRICT.
10. THE PRINCIPAL
GOVERNMENT POLYTECHNIC,
SIDDAPURA, UTTARA KANNADA DSIT.
11. THE PRINCIPAL
VISSJ GOVT POLYTECHNIC,
BHADRAVATHI, SHIMOGA DIST.
12. THE PRINCIPAL
RAJEEV POLYTECHNIC, HASSAN
10
13. THE PRINCIPAL
MS RAMAIAH POLYTECHNIC,
MSR NAGAR, MSRIT POST,
BANGALORE-560054.
... RESPONDENTS
(By Sri. R OMKUMAR, AGA)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DATED 25.7.12 VIDE ANNX-A AND
ALLOW THE PETITIONER TO ADMIT TO THE 3RD YEAR
POLYTECHNIC COURSES BY GIVING CARRYOVER IN THE
SUBJECTS IN WHICH THEY HAVE FAILED.
THESE PETITIONS ARE COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the parties submit that facts of these cases and the question for decision making are identical to the facts and question that arose for consideration in W.P.32330-437/2012.
2. According to the learned counsel these petitions may be disposed off in the like terms as directed in the order dt. 10.9.2012 in W.P.32330-437/2012.
These petitions are ordered accordingly.
SD/-
JUDGE ln.