Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act] State of Odisha - Subsection Section 25A(2)(ii) in The Orissa Agricultural Produce Markets Rules, 1958 (ii)convene the meeting of the Sub-Committee, if any, of the Market Committee, under the authority of the Chairman of the Sub-Committee;