Himachal Pradesh High Court
Attar Singh And Ors vs . Udey Ram & Ors on 15 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Attar Singh and Ors vs. Udey Ram & Ors RSA No. 22 of 2019 .
15.12.2022 Present: Mr. Jai Ram Sharma, Advocate, for the appellants.
Mr. B.C. Verma, Advocate, for the respondents.
Mr. Jai Ram Sharma, learned counsel submits that he has instructions to appear on behalf of the appellants. He prays for and is granted six weeks time to file Power of Attorney.
(Ajay Mohan Goel) Judge 15th December, 2022 (rishi) ::: Downloaded on - 15/12/2022 20:37:16 :::CIS