Delhi High Court - Orders
M/S Evinix Designs Concepts P Ltd vs Lt. Governor Nct Of Delhi & Anr on 29 November, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~29 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8214/2013, CM APPL. 17325/2013, CM APPL. 5875/2014 &
CM APPL. 10618/2016
M/S EVINIX DESIGNS CONCEPTS P LTD. ..... Petitioner
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
and Mr. P.A. Gogoi, Advocates.
versus
LT. GOVERNOR NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
+ W.P.(C) 8215/2013, CM APPL. 17327/2013, CM APPL. 5876/2014,
CM APPL. 10616/2016
M/S RISHYAB INFRATECH PVT. LTD. ..... Petitioner
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
and Mr. P.A. Gogoi, Advocates.
versus
LT. GOVERNOR NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
+ W.P.(C) 8216/2013, CM APPL. 17329/2013, CM APPL. 5877/2014 &
CM APPL. 10619/2016
M/S ANNAPOORNA INDUSTRIAL
CORPORATION ..... Petitioner
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
Signature Not Verified
Digitally Signed
By:DINESH CHANDRA
Signing Date:30.11.2022
18:42:35
and Mr. P.A. Gogoi, Advocates.
Mr. Aaditya Vijay Kumar and Ms.
Ayushi Kumar, Advocates.
versus
LT. GOVERNOR NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
+ W.P.(C) 8217/2013, CM APPL. 17331/2013, CM APPL. 5878/2014,
CM APPL. 14601/2014
M/S AIC DEVELOPERS (INDIA) PVT. LTD. ..... Petitioner
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
and Mr. P.A. Gogoi, Advocates.
versus
LT. GOVERNOR NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
+ W.P.(C) 8218/2013, CM APPL. 17333/2013, CM APPL. 5874/2014,
CM APPL. 15861/2014, CM APPL. 18529/2014 & CM APPL.
19576/2014
M/S AMAR DYEING WORKS ..... Petitioner
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
and Mr. P.A. Gogoi, Advocates.
versus
LT. GOVERNOR NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
Signature Not Verified
Digitally Signed
By:DINESH CHANDRA
Signing Date:30.11.2022
18:42:35
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
+ W.P.(C) 119/2014 & CM APPL. 205/2014
PANKAJ TANDON & ORS. ..... Petitioners
Through: Mr. S.K. Rout, Mr. Aman Mehrotra
and Mr. P.A. Gogoi, Advocates.
versus
LT GOVERNOR OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for
LAC.
Mr. Tarun Johri and Mr. Vishwajeet
Tyagi, Advocates for R-3/DMRC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 29.11.2022 Request for adjournment is made by the counsel for the Land Acquisition Collector (LAC) on the ground that learned Senior Counsel Mr. Poddar is in personal difficulty.
At request, renotify on March 7, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
NOVEMBER 29, 2022/akc Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:30.11.2022 18:42:35