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Delhi High Court - Orders

M/S Evinix Designs Concepts P Ltd vs Lt. Governor Nct Of Delhi & Anr on 29 November, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                          $~29 to 34
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8214/2013, CM APPL. 17325/2013, CM APPL. 5875/2014 &
                                CM APPL. 10618/2016

                               M/S EVINIX DESIGNS CONCEPTS P LTD.      ..... Petitioner
                                             Through: Mr. S.K. Rout, Mr. Aman Mehrotra
                                                      and Mr. P.A. Gogoi, Advocates.

                                                versus

                               LT. GOVERNOR NCT OF DELHI & ANR.        ..... Respondents
                                            Through: Mr. Yeeshu Jain, Standing Counsel
                                                     with Ms. Jyoti Tyagi, Advocate for
                                                     LAC.
                                                     Mr. Tarun Johri and Mr. Vishwajeet
                                                     Tyagi, Advocates for R-3/DMRC.

                          +    W.P.(C) 8215/2013, CM APPL. 17327/2013, CM APPL. 5876/2014,
                               CM APPL. 10616/2016
                               M/S RISHYAB INFRATECH PVT. LTD.            ..... Petitioner
                                                Through: Mr. S.K. Rout, Mr. Aman Mehrotra
                                                         and Mr. P.A. Gogoi, Advocates.

                                                versus

                               LT. GOVERNOR NCT OF DELHI & ANR.        ..... Respondents
                                            Through: Mr. Yeeshu Jain, Standing Counsel
                                                     with Ms. Jyoti Tyagi, Advocate for
                                                     LAC.
                                                     Mr. Tarun Johri and Mr. Vishwajeet
                                                     Tyagi, Advocates for R-3/DMRC.

                          +    W.P.(C) 8216/2013, CM APPL. 17329/2013, CM APPL. 5877/2014 &
                               CM APPL. 10619/2016
                               M/S ANNAPOORNA INDUSTRIAL
                               CORPORATION                                 ..... Petitioner
                                                Through: Mr. S.K. Rout, Mr. Aman Mehrotra



Signature Not Verified
Digitally Signed
By:DINESH CHANDRA
Signing Date:30.11.2022
18:42:35
                                                         and Mr. P.A. Gogoi, Advocates.
                                                        Mr. Aaditya Vijay Kumar and Ms.
                                                        Ayushi Kumar, Advocates.

                                              versus

                              LT. GOVERNOR NCT OF DELHI & ANR.        ..... Respondents
                                           Through: Mr. Yeeshu Jain, Standing Counsel
                                                    with Ms. Jyoti Tyagi, Advocate for
                                                    LAC.
                                                    Mr. Tarun Johri and Mr. Vishwajeet
                                                    Tyagi, Advocates for R-3/DMRC.

                          +   W.P.(C) 8217/2013, CM APPL. 17331/2013, CM APPL. 5878/2014,
                              CM APPL. 14601/2014
                              M/S AIC DEVELOPERS (INDIA) PVT. LTD.       ..... Petitioner
                                               Through: Mr. S.K. Rout, Mr. Aman Mehrotra
                                                        and Mr. P.A. Gogoi, Advocates.

                                              versus

                              LT. GOVERNOR NCT OF DELHI & ANR.        ..... Respondents
                                           Through: Mr. Yeeshu Jain, Standing Counsel
                                                    with Ms. Jyoti Tyagi, Advocate for
                                                    LAC.
                                                    Mr. Tarun Johri and Mr. Vishwajeet
                                                    Tyagi, Advocates for R-3/DMRC.

                          +   W.P.(C) 8218/2013, CM APPL. 17333/2013, CM APPL. 5874/2014,
                              CM APPL. 15861/2014, CM APPL. 18529/2014 & CM APPL.
                              19576/2014
                              M/S AMAR DYEING WORKS                      ..... Petitioner
                                               Through: Mr. S.K. Rout, Mr. Aman Mehrotra
                                                        and Mr. P.A. Gogoi, Advocates.

                                              versus

                              LT. GOVERNOR NCT OF DELHI & ANR.       ..... Respondents
                                           Through: Mr. Yeeshu Jain, Standing Counsel
                                                    with Ms. Jyoti Tyagi, Advocate for


Signature Not Verified
Digitally Signed
By:DINESH CHANDRA
Signing Date:30.11.2022
18:42:35
                                                                LAC.
                                                               Mr. Tarun Johri and Mr. Vishwajeet
                                                               Tyagi, Advocates for R-3/DMRC.

                          +     W.P.(C) 119/2014 & CM APPL. 205/2014
                                PANKAJ TANDON & ORS.                       ..... Petitioners
                                                 Through: Mr. S.K. Rout, Mr. Aman Mehrotra
                                                          and Mr. P.A. Gogoi, Advocates.

                                                    versus

                                LT GOVERNOR OF NCT OF DELHI & ANR. ..... Respondents
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Jyoti Tyagi, Advocate for
                                                      LAC.
                                                      Mr. Tarun Johri and Mr. Vishwajeet
                                                      Tyagi, Advocates for R-3/DMRC.

                                CORAM:
                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                             ORDER

% 29.11.2022 Request for adjournment is made by the counsel for the Land Acquisition Collector (LAC) on the ground that learned Senior Counsel Mr. Poddar is in personal difficulty.

At request, renotify on March 7, 2023.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

NOVEMBER 29, 2022/akc Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:30.11.2022 18:42:35