Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(2) in Arunachal Pradesh Panchayat Raj Act, 1997

(2)Save as otherwise provided by or under this Act, at every meeting of Gram Panchayat, the Chairperson in the absence of him, the members present shall, choose one from amongst themselves to provide for the occasion.