Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(a) in Orissa Municipal Act, 1950

(a)the time and place of its meetings, the business to be transacted at the meeting and the manner in which notice of meetings shall be given;