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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(1)(ii) in The Assam Children Rules, 1976

(ii)transferred to some other institution established certified or recognised under Section 9, 10 or 11 in accordance with the provisions of the Act and rules relating to discharge and transfer.