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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7) in The Consumer Protection Regulations, 2005

(7)While a Consumer Forum may permit an authorised agent to appear before it, but authorised agent shall not be one who has used this as a profession:Provided that this sub-regulation shall not apply in case of advocates.