Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Supreme Court (Number Of Judges) Act, 1956 2. Maximum number of Supreme Court Judges other than Chief Justice. The maximum number of Judges of the Supreme Court, excluding the Chief Justice of India, shall be thirty.
