Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10n] [Entire Act] Union of India - Subsection Section 10n(l) in The Standards of Weights and Measures (General) Rules, 1987 (l)When the graduation commences at a fixed load, the position of the pointer, when there is no load, shall be clearly indicated by a zero mark.
