Section 9(2)(a) in Income Tax Rules, 1962

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Union of India - Subsection

Section 9(2)(a) in Income Tax Rules, 1962

(a)the amount of tax payable on the total income as reduced by two-thirds of the amount referred to in section 180 included in the total income of the previous year aforesaid had the total income so reduced been his total income; plus

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Union of India - Subsection

Section 9(2)(a) in Income Tax Rules, 1962