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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(ii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(ii)to create administrative, ministerial and other necessary posts, and to determine the minimum qualifications, methods of recruitment and emoluments of such posts with the prior approval of State Government;