Section 72(9)(b) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(b) in The M.P. Factories Rules, 1962

(b)An exit may be doorway, corridor, passageway, to an external stairway or to a verandah or to an internal stairway segregated from the rest of building by fire resisting walls which shall provide continuous and protected means of egress to the exterior of a building or to an exterior open space. An exit may also include a horizontal exit leading to an adjoining building at the same level.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 72(9)(b) in The M.P. Factories Rules, 1962