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State of Assam - Section

Section 82 in Instructions Relating to Liquor

82. Branch shops.

- Holders of outstills should not be allowed to open branch shops at a considerable distance from their outstills. In the case of large towns, branch shops may be allowed where the opening of an independent outstill would have the effect of unduly cheaping liquor by competition. The transport of liquor from the manufacturing outstills to the branch shops must be protected by a pass.