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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Telangana - Subsection

Section 47(2) in Telangana State Electrical Licensing Regulations, 2018

(2)If the application for renewal in complete shape as prescribed above is not received within the grace period of 90 days, the electrical contractor's licence shall stand cancelled and a fresh licence has to be obtained.