Section 35(2) in Agriculture University, Jodhpur Act, 2013
(2)The University shall form a fund called the Foundation Fund from contributions and grants made by the Central Government or the State Government or agencies approved by the Central or State Government for being credited to that fund and such other sums as may be specified by the Board, shall be credited to this fund, and the Board may, as and when necessary, re-transfer such amount as may be specified, from the Foundation Fund to the General Fund, in the manner prescribed.
