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[Cites 0, Cited by 0] [Section 339] [Entire Act]

State of Uttar Pradesh - Subsection

Section 339(1) in Rules under the United Provinces Excise Act, 1910

(1)Persons holding licences for retail vend of country spirit in Forms C.L. 3-A, C.L. 4-A or C.L. 5-A may store low strength run for retail sale after obtaining licence in Form F.L. 4-B in accordance with the rules on the subject.