Supreme Court - Daily Orders
Competition Commission Of India vs Bharti Airtel Ltd on 20 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.9 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35574/2017
(Arising out of impugned final judgment and order dated 21-09-2017
in WP No. 7173/2017 passed by the High Court Of Judicature At
Bombay)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
BHARTI AIRTEL LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.138290/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.138287/2017-APPL. FOR
ADDITIONAL GROUNDS and IA No.138285/2017-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.6023/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.24601/2018-INTERVENTION APPLICATION)
WITH
SLP(C) No. 35497/2017 (IX)
(FOR ADMISSION and I.R. and IA No.137993/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.137992/2017-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.137990/2017-PERMISSION
TO FILE LENGTHY LIST OF DATES and IA No.6026/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 35532-35533/2017 (IX)
(FOR ADMISSION and I.R. and IA No.138172/2017-PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS and IA No.138171/2017-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.6017/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
SLP(C) No. 115/2018 (IX)
(FOR ADMISSION and I.R. and IA No.1206/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.1204/2018-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.1203/2018-PERMISSION
TO FILE LENGTHY LIST OF DATES and IA No.6029/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 37285-37289/2017 (IX)
(FOR ADMISSION and I.R. and IA No.141589/2017-PERMISSION TO FILE
Signature Not Verified
LENGTHY LIST OF DATES and IA No.141591/2017-PERMISSION TO FILE
Digitally signed by
ASHWANI KUMAR
Date: 2018.02.20
ADDITIONAL DOCUMENTS and IA No.11995/2018-PERMISSION TO FILE
16:32:03 IST
Reason:
ADDITIONAL DOCUMENTS)
Date : 20-02-2018 These petitions were called on for hearing today.
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CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Parties: Mr. P.S. Narasimha, ASG
Mr. Prashanto Sen, Sr. Adv.
Mr. Arjun Krishnan, AOR
Mr. Dhruv Malik, Adv.
Mr. Ankur Singh, Adv.
Mr. Sumit Srivastava, Adv.
Mr. Sarvesh Mishra, Adv.
Mr. Kamlendra Singh, Adv.
Mr. Gopal Subramanian, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Harsh Kaushik, AOR
Mr. Atul D., Adv.
Mr. Ankush Walia, Adv.
Mr. Paran Tandon, Adv.
Mr. Vivek Raja, Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Arvind Datar, Sr. Adv.
Mr. Anuj Berry, Adv.
Mr. Aashish Gupta, Adv.
Mr. Aditya Mukherjee, Adv.
Ms. Sugandha Rohatgi, Adv.
Mr. S. S. Shroff, AOR
Mr. Ranjit Kumar, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Anuj Berry, Adv.
Mr. Aashish Gupta, Adv.
Mr. Aditya Mukherjee, Adv.
Ms. Sugandha Rohatgi, Adv.
Mr. S.S. Shroff, Adv.
Mr. P. Chidambaram, Sr. Adv.
Mr. Syed Jafar Alam, AOR
Mr. Vipul Wadhwa, Adv.
Mr. Aman Shukla, Adv.
Mr. Darius Khambata, Sr. Adv.
Mr. Soli Cooper, Sr. Adv.
Mr. Marezban P. Bharucha, AOR
Ms. Alka Bharucha, Adv.
Ms. Swathi Girimaji, Adv.
Mr. Areen De., Adv.
Mr. Rakesh Diwedi, Sr. Adv.
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Ms. Megha Karnwal, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Sanjay Kapur, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 05.03.2018 as part-heard.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER