Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(b)the disposal into the sea of following garbage shall be made, as far as practicable, from the nearest land :