Supreme Court - Daily Orders
Ram Lal vs Jarnail Singh (Now Deceased) Through ... on 20 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.9 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 39185/2022
(Arising out of impugned final judgment and order dated 30-08-2022
in CR No. 3723/2019 passed by the High Court of Punjab & Haryana at
Chandigarh)
RAM LAL Petitioner(s)
VERSUS
JARNAIL SINGH (NOW DECEASED) THROUGH ITS LRS & ORS. Respondent(s)
(With IA No.36823/2023-CONDONATION OF DELAY IN FILING and IA
No.36822/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.36824/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 20-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. S. K. Pabbi, Adv.
Mr. Ajay Kumar Singh, AOR
Mrs. Shikha Roy, Adv.
Mr. Divesh Kumar, Adv.
Mr. Ashish Singh, Adv.
Mr. Aman Kumar, Adv.
Mr. Parshuram, Adv.
Mr. Vishal Kumar Singh, Adv.
Mr. Anubhav Bhandari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.03.22 17:51:33 IST Reason:(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR