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State of Rajasthan - Section

Section 90 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

90. Explanatory statement by member who moves or opposes withdraw a motion.

- If a motion for leave to withdraw a Bill is opposed, the Speaker may, if he thinks fit, permit the member who moves and the member who opposes the motion to make brief explanatory statements and may thereafter, without further debate, put the question.