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Union of India - Section

Section 14 in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

14. Conditions for analysis or test and pre-natal diagnostic procedures.

(1)No Genetic Laboratory shall accept for analysis or test any sample, unless referred to it by a Genetic Clinic.
(2)Every pre-natal diagnostic procedure shall invariably be immediately preceded by locating the foetus and placenta through ultrasonography, and the pre-natal diagnostic procedure shall be done under direct ultrasonographic monitoring so as to prevent any damage to the foetus and placenta.