Section 505(1)(a) in The Indian Penal Code, 1860

[Cites 0, Cited by 17] [Section 505(1)] [Section 505] [Entire Act]

Union of India - Subsection

Section 505(1)(a) in The Indian Penal Code, 1860

(a)with intent to cause, or which is likely to cause, any officer, soldier, sailor or airman in the Army, Navy or Air Force of India to mutiny or otherwise disregard or fail in his duty as such; or

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Union of India - Subsection

Section 505(1)(a) in The Indian Penal Code, 1860