Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581ZA] [Entire Act] Union of India - Subsection Section 581ZA(9) in The Companies Act, 1956 (9)Unless the articles of the Producer Company provide for a larger number, one-fourth of the total number of Members of the Producer Company shall be the quorum for its general meeting.
