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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(2)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)if the person making it was present or represented before the Collector at the time when he made his award, within six weeks from the date of the Collector's award;