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State of Kerala - Section

Section 58 in Kerala Chitties Act, 1975

58. Inspection of documents in Registrar's Office.

- Any person may inspect the documents kept by the Registrar, on payment of such fees as may be prescribed, and any person may require a certificate of registration of any chitty or a copy or extract of any other document to be certified by the Registrar on payment, for the certificate, certified copy or extract, of such fees as may be prescribed.