Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(9) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (9)The Finance Committee shall take necessary steps to have the University accounts audited by auditors appointed by the Executive Council.
