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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(1)(e) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(e)particulars of immovable properties and all other endowments of the institution and all title deeds and other documents;