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[Cites 0, Cited by 0] [Section 559] [Entire Act]

State of Telangana - Subsection

Section 559(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)No person who is suffering from an infectious disease shall -
(a)without proper precautions against spreading such disease, cause or suffer himself to be carried in a public conveyance;
(b)cause or suffer himself to be carried in a public conveyance contrary to the provisions of the last preceding section.