Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 360(1)] [Section 360] [Entire Act]

State of West Bengal - Subsection

Section 360(1)(c) in West Bengal Municipal Corporation Act, 2006

(c)providing for licences necessary within the Corporation area for animals, vehicles and other conveyances let out on hire for a day or part thereof;