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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Ayurvedic Medicine Act, 1960

(2)The Council may from amongst the members of the Committee appoint a Convener who shall preside at the meetings of such Committee, to the absence of the Convener the members present shall elect one amongst themselves to preside at the meeting.