Bombay High Court
Majaswadi Inqulab Nagar Chs Ltd Through ... vs Deputy Director General Director ... on 6 December, 2021
Bench: A.A. Sayed, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 94778 OF 2020
Majaswadi Inqulab Nagar Chs Ltd Through Mr.....PETITIONER
Damodar Shivram Mulukh
V/S
Deputy Director General Director General ....RESPONDENT
Director General Of Civil Aviation And Ors
-Mr. Abhijeet Naik a/w Mr. Kunal V. Phoole i/b Rajesh Khobragade. for petitioner
-Mr.Nikhil Apte i/b Wadia Ghandy & co. Adv. for Respondent no.2
-Mr. Jagdish G. Aradwad (Reddy) for Respondent no. 5 (SRA)
-Mr. R.A. Salunke AGP for State CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 6th December, 2021 P.C. :
The Registry to verify and place the matter before the appropriate Court.
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