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State of Uttarakhand - Section

Section 9 in ICFAI University Act, 2003

9. University open to all classes, castes, creed and gender.

- The University shall be open to all persons irrespective of class, creed or gender:Provided that nothing in this section shall be deemed to requires the University from making special provisions for admission to students of the state of [Uttarakhand] [Substituted by section 3 of Uttarakhand Act No. 05 of 2010.].