Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 82] [Entire Act] Union of India - Section Section 85 in The Representation of the People Act, 1951 85. Procedure on receiving petition.— Repealed by the Representation of the People (Amendment) Act, 1966 (47 of 1966), section 40 (w.e.f. 14-12-1966).
