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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Hospital Supplies Rules, 1972

(c)'Hospital' means the hospitals attached to the Government Medical Colleges established in Madhya Pradesh, District Hospitals, Tehsil Hospitals, Primary Health Centres, T.B. Hospitals and clinics, Mental Hospitals, Leprosy Hospitals and Allopathic and Ayurvedic Dispensaries;