(2)The Zonal Khadi Mark Committees shall perform the following functions, namely:-(a)to renew Khadi Mark registration issued by the Central Khadi Mark Committee to a person or a certified khadi institution;(b)to conduct or manage the programme for Khadi Mark process verification and sample testing to be done by accredited agencies;(c)to issue Khadi Mark tag or label to State and Divisional offices of the Commission or to the authorised agency appointed by the Commission for distribution;(d)to conduct audit or spot audits and inspections in relation to the Khadi Mark registration;(e)to perform such other function as may be assigned to it by the Central Khadi Mark Committee.
