Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 508] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 508(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)A sits dharna at Z's door with the intention of causing it to be believed that, by so sitting, he renders an object of Divine displeasure. A has committed the offence defined in this section.