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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(13)(i) in The Punjab Excise Act, 1914

(i)the leaves, small stalks and flowering or fruiting tops of the Indian hemp plant (Canabis Sativa L.) including all forms known as bhang, siddhi or ganja.