Supreme Court - Daily Orders
State Of Karnataka And Etc Etc vs Selvi J Jayalalitha (Since Deceased) ... on 5 April, 2017
Bench: Pinaki Chandra Ghose, Amitava Roy
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) NOS. 176-185 OF 2017
IN
CRIMINAL APPEAL NOS. 300-303 OF 2017 & CRIMINAL APPEAL NOS.
314-319 OF 2017
STATE OF KARNATAKA AND ETC ETC Petitioner(s)
VERSUS
SELVI J JAYALALITHA (SINCE DECEASED) AND ETC ETC Respondent(s)
O R D E R
Applications for personal hearing of Review Petitions before the Court are rejected.
These Review Petitions have been filed against judgment dated 14th February, 2017, whereby the appeals filed by the appellant-State of Karnataka were allowed setting aside the judgment and order of the High Court and A1 having expired meanwhile, it was held that the appeals, so far as those relate to her stood abated.
We have considered the Review Petitions filed by the State of Karnataka on merits. In our opinion, no case for review of our order dated 14th February, 2017 is made out. Consequently, the Review Petitions are dismissed on merits.
.......................... J.
(PINAKI CHANDRA GHOSE) Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.04.05 .......................... J.
15:27:49 IST Reason:
(AMITAVA ROY) New Delhi;
April 05, 2017.
CHAMBER MATTER SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) Nos. 176-185/2017 In Crl.A. Nos. 300-303/2017 & Crl. A. Nos. 314-319/2017 STATE OF KARNATAKA AND ETC ETC Petitioner(s) VERSUS SELVI J JAYALALITHA (SINCE DECEASED) AND ETC ETC Respondent(s) (with appln. (s) for personal hearing before the court) Date : 05/04/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE AMITAVA ROY By Circulation UPON perusing papers the Court made the following O R D E R Applications for personal hearing of Review Petitions before the Court are rejected.
The Review Petitions are dismissed on merits in terms of the signed order.
(R. NATARAJAN) (SHAKTI P. SHARMA)
Court Master Court Master
(Signed order is placed on the file)