Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Himachal Pradesh - Subsection

Section 53(2)(j) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(j)the amount of security to be furnished and the manner in which it is to be furnished as required by sub-section (1) of section 36;