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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(iii) in Management and Working of the Forests

(iii)The departmental number and date of each bill or invoice for supplies received from another department, and the date of acceptance of each bill for timber etc. supplied to another department, will invariably be quoted in the entries in the divisional cash accounts.