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State of Tamilnadu - Section

Section 2 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

2. Amendment of section 6.

In section 6 of the Madurai-Kamaraj University Act, 1965 (hereafter in this Part referred to as the 1965 Act), in sub-section (1), in clause (a), the expression " a deaf-mute or suffering from leprosy " shall be omitted.