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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(b) in Punjab Poisons Possession and Sale Rules, 1966

(b)Chemists, Druggists and Registered Pharmacists or a qualified person under the Drugs Act for use in dispensing of prescriptions of Medical Practitioners, Dentists, Veterinary Surgeons/Registered Vaid and Registered Hakims;